Manohar Lal Mishra vs Additional Consolidation ...
2015 Latest Caselaw 4728 ALL

Citation : 2015 Latest Caselaw 4728 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Manohar Lal Mishra vs Additional Consolidation ... on 27 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7772 of 2009
 

 
Petitioner :- Manohar Lal Mishra
 
Respondent :- Additional Consolidation Commissioner, Indira Bhawan, & Ors
 
Counsel for Petitioner :- D.K.Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri D.K.Mishra, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 27.11.2015

Arvind

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