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Pratap Narain Shukla vs Seate Of U.P.Its Secy Madhyamik ...
2015 Latest Caselaw 4726 ALL

Citation : 2015 Latest Caselaw 4726 ALL
Judgement Date : 27 November, 2015

Allahabad High Court
Pratap Narain Shukla vs Seate Of U.P.Its Secy Madhyamik ... on 27 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1161 of 2007
 

 
Petitioner :- Pratap Narain Shukla
 
Respondent :- Seate Of U.P.Its Secy Madhyamik And 5 Ors
 
Counsel for Petitioner :- S.P.Singh,R P Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Amit Kumar Singh, Advocate holding brief of Sri S.P.Singh, learned Counsel for the petitioner prays for and is granted two weeks' time for filing Rejoinder Affidavit.

Order Date :- 27.11.2015

Arvind

 

 

 
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