Jahid Hasan And Others vs D.D.C., Muzaffarnagar And Others
2015 Latest Caselaw 4725 ALL

Citation : 2015 Latest Caselaw 4725 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Jahid Hasan And Others vs D.D.C., Muzaffarnagar And Others on 27 November, 2015

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - B No. - 19138 of 2000
 

 
Petitioner :- Jahid Hasan And Others
 
Respondent :- D.D.C., Muzaffarnagar And Others
 
Counsel for Petitioner :- S.S.Nigam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the illness slip of Sri S.S. Nigam.

Order Date :- 27.11.2015

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