C/M Mata Badal Sri Krishna Laghu ... vs State Of U P Thr.Secy.Basic ...
2015 Latest Caselaw 4721 ALL

Citation : 2015 Latest Caselaw 4721 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

C/M Mata Badal Sri Krishna Laghu ... vs State Of U P Thr.Secy.Basic ... on 27 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4891 of 2009
 

 
Petitioner :- C/M Mata Badal Sri Krishna Laghu Madhyamik Vidhyalya
 
Respondent :- State Of U P Thr.Secy.Basic Education U P Civil Sectt.Lko.
 
Counsel for Petitioner :- G C Verma
 
Counsel for Respondent :- C.S.C.,A M Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri G.C. Verma, learned Counsel for the petitioner, case is adjourned for two weeks.

List thereafter.

Order Date :- 27.11.2015

Arvind

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