Badkau And Ors. vs The Collector/Deputy Dir. Of ...
2015 Latest Caselaw 4719 ALL

Citation : 2015 Latest Caselaw 4719 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Badkau And Ors. vs The Collector/Deputy Dir. Of ... on 27 November, 2015

Bench: Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CONSOLIDATION No. - 800 of 2013
 

 
Petitioner :- Badkau And Ors.
 
Respondent :- The Collector/Deputy Dir. Of Consolidation Shrawasti & Ors.
 
Counsel for Petitioner :- K.K.Verma,Ravindra Nath Tewari
 
Counsel for Respondent :- C.S.C.,Mahendra Kr. Sharma
 

 
Hon'ble Rakesh Srivastava,J.

Shri Mahendra Kr. Sharma appearing on behalf of the respondent no.2, 3 and 4 prays for and is granted four weeks time to file counter affidavit.

List immediately after expiry of the aforesaid period.

Order Date :- 27.11.2015

Amit.

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