Manoj ( Second Bail ) vs State Of U.P.
2015 Latest Caselaw 4718 ALL

Citation : 2015 Latest Caselaw 4718 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Manoj ( Second Bail ) vs State Of U.P. on 27 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8161 of 2015
 

 
Applicant :- Manoj ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gulam Mustafa
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week time to file supplementary affidavit annexing the copy of the statement of the witnesses.

List thereafter.

Order Date :- 27.11.2015

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