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R.K. Singh vs C.B.I. And Anr.
2015 Latest Caselaw 4717 ALL

Citation : 2015 Latest Caselaw 4717 ALL
Judgement Date : 27 November, 2015

Allahabad High Court
R.K. Singh vs C.B.I. And Anr. on 27 November, 2015
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38744 of 2015
 

 
Applicant :- R.K. Singh
 
Opposite Party :- C.B.I. And Anr.
 
Counsel for Applicant :- Sudeep Harkauli
 
Counsel for Opposite Party :- N.I. Jafri
 

 
Hon'ble Arun Tandon,J.

On request of learned counsel for the applicant, list after one month.

Order Date :- 27.11.2015

Ashish Pd.

 

 

 
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