Amarnath vs State Of U.P.
2015 Latest Caselaw 4716 ALL

Citation : 2015 Latest Caselaw 4716 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Amarnath vs State Of U.P. on 27 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10822 of 2015
 

 
Applicant :- Amarnath
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kaushal Kishore Tewari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Case called out. No one is present on behalf of the applicant even in the revised list.

List in the next cause list.

Order Date :- 27.11.2015

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