Raghuvansh Kumar Verma vs State Of U.P.Through Secy.
2015 Latest Caselaw 4712 ALL

Citation : 2015 Latest Caselaw 4712 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Raghuvansh Kumar Verma vs State Of U.P.Through Secy. on 27 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2110 of 1998
 

 
Petitioner :- Raghuvansh Kumar Verma
 
Respondent :- State Of U.P.Through Secy.
 
Counsel for Petitioner :- S.K.Kalia,A.K.Dubey,Balram Singh,I.P.Singh,Inperson
 
Counsel for Respondent :- C.S.C.,A.K.Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri A.K.Dubey, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 27.11.2015

Arvind

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