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Rinku Mishra ( Third Bail ) vs State Of U.P.
2015 Latest Caselaw 4709 ALL

Citation : 2015 Latest Caselaw 4709 ALL
Judgement Date : 27 November, 2015

Allahabad High Court
Rinku Mishra ( Third Bail ) vs State Of U.P. on 27 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8133 of 2015
 

 
Applicant :- Rinku Mishra ( Third Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar,Prabhu Sharan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

The record of the first and second bail applications  of the applicant are not available.

List in the next cause list.

The office is directed to send the record of the first and second bail  applications of the applicant on the next date.

Order Date :- 27.11.2015

A.

 

 

 
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