Mohsin Ali S/O Late Shri Yaqub Ali ... vs State Of U.P.Through ...
2015 Latest Caselaw 4707 ALL

Citation : 2015 Latest Caselaw 4707 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Mohsin Ali S/O Late Shri Yaqub Ali ... vs State Of U.P.Through ... on 27 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2412 of 2009
 

 
Petitioner :- Mohsin Ali S/O Late Shri Yaqub Ali And Others
 
Respondent :- State Of U.P.Through Prn.Secy.Public Works Deptt & Others
 
Counsel for Petitioner :- Abdul-Razzaque Khan,Asif-Razzaque Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri A.M. Tripathi, learned Counsel for the petitioner is reported to be out of station.

Case is adjourned.

Order Date :- 27.11.2015

Arvind

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