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Bharat Kumar Balmiki vs State Of U.P Thru. Secy. Panchyat ...
2015 Latest Caselaw 4694 ALL

Citation : 2015 Latest Caselaw 4694 ALL
Judgement Date : 26 November, 2015

Allahabad High Court
Bharat Kumar Balmiki vs State Of U.P Thru. Secy. Panchyat ... on 26 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6744 of 2015
 

 
Petitioner :- Bharat Kumar Balmiki
 
Respondent :- State Of U.P Thru. Secy. Panchyat Raj Deptt. U.P. & Ors.
 
Counsel for Petitioner :- Vijay Kumar Asthana,Vikas Kumar Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Vijay Kumar Asthana, learned Counsel for the petitioner is reported to be out of station.

List in the cause list.

Order Date :- 26.11.2015

Arvind

 

 

 
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