Ram S.Lal vs D.I.O.S.
2015 Latest Caselaw 4693 ALL

Citation : 2015 Latest Caselaw 4693 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Ram S.Lal vs D.I.O.S. on 26 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7387 of 1991
 

 
Petitioner :- Ram S.Lal
 
Respondent :- D.I.O.S.
 
Counsel for Petitioner :- P.P.Srivastava,N.P.Srivastava,S.P.Singh Somvanshi
 
Counsel for Respondent :- Amit Bose
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri S.P.Somvanshi, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 26.11.2015

Arvind

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