Anil Kumar And Others {State} vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 4686 ALL

Citation : 2015 Latest Caselaw 4686 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Anil Kumar And Others {State} vs State Of U.P.Through Secretary ... on 26 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8571 of 1992
 

 
Petitioner :- Anil Kumar And Others {State}
 
Respondent :- State Of U.P.Through Secretary Labour Health And Ors
 
Counsel for Petitioner :- S.S. Gupta,Mayankar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the joint request of learned Counsel for the parties, list this case on 8.12.2015.

Order Date :- 26.11.2015

Arvind

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