Jhullu @ Ram Asrey vs State Of U.P.
2015 Latest Caselaw 4684 ALL

Citation : 2015 Latest Caselaw 4684 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Jhullu @ Ram Asrey vs State Of U.P. on 26 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9436 of 2015
 

 
Applicant :- Jhullu @ Ram Asrey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Badrus Sahar,Avinash Dixit,Manoj Kumar Dixit,Uma Kant Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Case called out. No one is present on behalf of the applicant to press the application for taking the vakalatnama on record.

List in the next cause list.

Order Date :- 26.11.2015

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