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Parashu Ram (Second Bail) vs State Of U.P.
2015 Latest Caselaw 4678 ALL

Citation : 2015 Latest Caselaw 4678 ALL
Judgement Date : 26 November, 2015

Allahabad High Court
Parashu Ram (Second Bail) vs State Of U.P. on 26 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2769 of 2015
 

 
Applicant :- Parashu Ram (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raj Kumar Verma,Shravan Kumar
 
Counsel for Opposite Party :- Govt.Advocate,Bhaskar Tripathi,Sri Prakash Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit has been filed on behalf of the applicant be taken on record.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 26.11.2015

A.

 

 

 
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