Ramji Gaund vs State Of U.P.
2015 Latest Caselaw 4675 ALL

Citation : 2015 Latest Caselaw 4675 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Ramji Gaund vs State Of U.P. on 26 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 5333 of 2015
 

 
Appellant :- Ramji Gaund
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Satya Srivastava
 
Counsel for Respondent :- G.A.,Ashok Kumar Maurya
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Admit.

Let the records of the Court below be called for by the next date.

Learned A.G.A. may file objection, if any, to the the bail application by the next date.

List after four weeks.

Order Date :- 26.11.2015

Ashish Pd.

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