Brijendra Yadav vs State Of U.P. Thru. Its Govt. ...
2015 Latest Caselaw 4673 ALL

Citation : 2015 Latest Caselaw 4673 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Brijendra Yadav vs State Of U.P. Thru. Its Govt. ... on 26 November, 2015

Bench: Ajai Lamba, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CRIMINAL APPEAL No. - 1376 of 2015
 

 
Appellant :- Brijendra Yadav
 
Respondent :- State Of U.P. Thru. Its Govt. Advocate & Ors.
 
Counsel for Appellant :- Mata Prasad Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Hon'ble Mahendra Dayal,J.

List along with Crl. Appeal No. 1257 of 2015 Amar Bhan Vs. State of U.P.

Order Date :- 26.11.2015

Muk

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