Pujari Yadav And 2 Others vs The State Of U.P.
2015 Latest Caselaw 4672 ALL

Citation : 2015 Latest Caselaw 4672 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Pujari Yadav And 2 Others vs The State Of U.P. on 26 November, 2015

Bench: Ajai Lamba, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CRIMINAL APPEAL No. - 496 of 2007
 

 
Appellant :- Pujari Yadav And 2 Others
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Vivek Shrotria,K.K.Singh,Mukesh Kumar Tewari,Nadeem Murtaza,Om Prakash Srivastava,R P Mishra,S.K.Upadhyay
 
Counsel for Respondent :- Govt.Advocate,Ravindra Kumar Singh,Sushil Kumar Singh
 

 
Hon'ble Ajai Lamba,J.

Hon'ble Mahendra Dayal,J.

List on 4th January, 2016.

Order Date :- 26.11.2015

Muk

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