Pramod Kumar And Another vs State Of U.P. And 3 Others
2015 Latest Caselaw 4670 ALL

Citation : 2015 Latest Caselaw 4670 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Pramod Kumar And Another vs State Of U.P. And 3 Others on 26 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 8372 of 2015
 

 
Petitioner :- Pramod Kumar And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ashok Kumar Chaubey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

The petitioners pray for and are granted one week time to file objection.

List in the month of January, 2016.

Order Date :- 26.11.2015

Ashish Pd.

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