Rashid vs State Of U.P.
2015 Latest Caselaw 4668 ALL

Citation : 2015 Latest Caselaw 4668 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Rashid vs State Of U.P. on 26 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 795 of 2015
 

 
Appellant :- Rashid
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohammad Khalid
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Learned A.G.A. prays for and is granted two weeks time to file reply.

List on 16.12.2015.

Order Date :- 26.11.2015

Ashish Pd.

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