Daya Shanker And 3 Ors. [U/A-227] vs District Judge Distt. Gonda And ...
2015 Latest Caselaw 4665 ALL

Citation : 2015 Latest Caselaw 4665 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Daya Shanker And 3 Ors. [U/A-227] vs District Judge Distt. Gonda And ... on 26 November, 2015

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- MISC. SINGLE No. - 6989 of 2015
 

 
Petitioner :- Daya Shanker And 3 Ors. [U/A-227]
 
Respondent :- District Judge Distt. Gonda And Others
 
Counsel for Petitioner :- Ashok Kumar Mishra
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request of learned counsel for petitioners.

List in the next week, as fresh.

Order Date :- 26.11.2015

Arjun/-

Download the LatestLaws.com Mobile App