Smt.Najma Shaheen D/O Sri Abdul ... vs State Of U.P.Through Its ...
2015 Latest Caselaw 4664 ALL

Citation : 2015 Latest Caselaw 4664 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Smt.Najma Shaheen D/O Sri Abdul ... vs State Of U.P.Through Its ... on 26 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7941 of 2009
 

 
Petitioner :- Smt.Najma Shaheen D/O Sri Abdul Qudoos C/O Abdul Shakoor
 
Respondent :- State Of U.P.Through Its Secretary Education(Basic) & Ors
 
Counsel for Petitioner :- Ghaus Beg
 
Counsel for Respondent :- C.S.C.,J.P.Maurya,Prashant Arora
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted four weeks' further time to file Counter Affidavit.

Rejoinder Affidavit, if any, may be filed within two weeks' thereafter.

List thereafter.

Order Date :- 26.11.2015

Arvind

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