Citation : 2015 Latest Caselaw 4663 ALL
Judgement Date : 26 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 5317 of 2015 Appellant :- Nadiya @ Nand Kishore Upadhyay Respondent :- State Of U.P. Counsel for Appellant :- Shrawan Kumar Dubey Counsel for Respondent :- G.A. Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Admit.
Connect with Criminal Appeal No. 4905 of 2015.
Let the records of the Court below be called for by the next date.
Learned A.G.A. may file objection, if any, to the the bail application by the next date.
List after four weeks.
Order Date :- 26.11.2015
Ashish Pd.
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