Golu @ Ashok (Second Bail) vs State Of U.P.
2015 Latest Caselaw 4662 ALL

Citation : 2015 Latest Caselaw 4662 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Golu @ Ashok (Second Bail) vs State Of U.P. on 26 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2788 of 2015
 

 
Applicant :- Golu @ Ashok (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- O.P. Tiwari
 
Counsel for Opposite Party :- Govt.Advocate,Ritesh Chaudhary,Vinit Kumar
 

 
Hon'ble Bachchoo Lal,J.

From the perusal of the record shows that three bail application have been decided by single order on 7.1.2015.

The record of the bail application no. 5168 of 2014 is not available.

List in the next cause list along with the record of the bail application no. 5168 of 2014.

Order Date :- 26.11.2015

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