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M/S Omax Autos Limited Deva Raod ... vs Commissioner Commercial Tax ...
2015 Latest Caselaw 4661 ALL

Citation : 2015 Latest Caselaw 4661 ALL
Judgement Date : 26 November, 2015

Allahabad High Court
M/S Omax Autos Limited Deva Raod ... vs Commissioner Commercial Tax ... on 26 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- TRADE TAX REVISION No. - 62 of 2014
 

 
Applicant :- M/S Omax Autos Limited Deva Raod Chinhat Lucknow
 
Opposite Party :- Commissioner Commercial Tax U.P.Lucknow And Another
 
Counsel for Applicant :- N.C.Mishra,Chandra Has Mishra,Ramesh Chandra Mishra
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned Standing Counsel, case is adjourned.

List again.

Order Date :- 26.11.2015

Arvind

 

 

 
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