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Amar Bhan vs State Of U.P.
2015 Latest Caselaw 4658 ALL

Citation : 2015 Latest Caselaw 4658 ALL
Judgement Date : 26 November, 2015

Allahabad High Court
Amar Bhan vs State Of U.P. on 26 November, 2015
Bench: Ajai Lamba, Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CRIMINAL APPEAL No. - 1257 of 2015
 

 
Appellant :- Amar Bhan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Naresh Yadav
 
Counsel for Respondent :- Govt. Advocate,Mata Prasad Yadav
 

 
Hon'ble Ajai Lamba,J.

Hon'ble Mahendra Dayal,J.

List on 4th January, 2016.

Order Date :- 26.11.2015

Muk

 

 

 
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