Mohd. Shahid Khan vs The State Of U.P.
2015 Latest Caselaw 4657 ALL

Citation : 2015 Latest Caselaw 4657 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Mohd. Shahid Khan vs The State Of U.P. on 26 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10739 of 2015
 

 
Applicant :- Mohd. Shahid Khan
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Subodh Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted three week's time to file counter affidavit.

Rejoinder affidavit may be filed within on week thereafter.

List on 4.1.2016.

Order Date :- 26.11.2015

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