Kailash Nath Gupta And Anr. vs The State Of U.P And Anr.
2015 Latest Caselaw 4654 ALL

Citation : 2015 Latest Caselaw 4654 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Kailash Nath Gupta And Anr. vs The State Of U.P And Anr. on 26 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 404 of 2014
 

 
Applicant :- Kailash Nath Gupta And Anr.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Kunwar Mukul Rakesh,Kunwar Shushant Prakash
 
Counsel for Opposite Party :- Govt. Advocate,Anand Kumar,Mohd. Shamshad Khan
 

 
Hon'ble Bala Krishna Narayana,J.

As prayed by learned counsel for the opposite party no. 2, list this case in the next cause list.

Order Date :- 26.11.2015

Faridul

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