Citation : 2015 Latest Caselaw 4653 ALL
Judgement Date : 26 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- TRADE TAX REVISION No. - 38 of 2014 Applicant :- Subhkaran Mulchand (Through Vijai Pratap Mishra ) Opposite Party :- Commissioner,Commercial Tax U.P.Lucknow And Another Counsel for Applicant :- N.C.Mishra,Chandra Has Misra,Ramesh Chandra Misra Counsel for Opposite Party :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
On the request of learned Standing Counsel, case is adjourned.
List again.
Order Date :- 26.11.2015
Arvind
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