Pheru Lal @ Sher Singh vs State Of U.P. Thru. Prin. Secy. ...
2015 Latest Caselaw 4652 ALL

Citation : 2015 Latest Caselaw 4652 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Pheru Lal @ Sher Singh vs State Of U.P. Thru. Prin. Secy. ... on 26 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6748 of 2015
 

 
Petitioner :- Pheru Lal @ Sher Singh
 
Respondent :- State Of U.P. Thru. Prin. Secy. Revenue Civil Sectt. & Ors.
 
Counsel for Petitioner :- Santosh Kumar Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner prays for and is granted a weeks' time to implead the institution in question from where the petitioner has passed the Class 5 examination.

Order Date :- 26.11.2015

Arvind

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