Citation : 2015 Latest Caselaw 4650 ALL
Judgement Date : 26 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 116 of 2015 Petitioner :- Smt. Soni @ Swati (Detenue) Throu Her Husband P.K.Shukla Respondent :- State Of U.P.Throu.Prin.Secy.Home Civil Sectt.Lko.& Ors. Counsel for Petitioner :- G.S.Pandey,Javed Ahmad,Sanjeev Kumar Misra Counsel for Respondent :- Govt.Advocate,Prashant Singh Atal Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the petitioner, list in the next cause list.
Order Date :- 26.11.2015
A.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!