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Bijendra vs State Of U.P.
2015 Latest Caselaw 4648 ALL

Citation : 2015 Latest Caselaw 4648 ALL
Judgement Date : 26 November, 2015

Allahabad High Court
Bijendra vs State Of U.P. on 26 November, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 5321 of 2015
 

 
Appellant :- Bijendra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pradeep Kumar Rai,Saurabh Trivedi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Admit.

Connect with Criminal Appeal No. 5322 of 2015.

Let the records of the Court below be called for by the next date.

Learned A.G.A. may file objection, if any, to the the bail application by the next date.

List after four weeks.

Order Date :- 26.11.2015

Ashish Pd.

 

 

 
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