Hariom vs State Of U.P.
2015 Latest Caselaw 4647 ALL

Citation : 2015 Latest Caselaw 4647 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Hariom vs State Of U.P. on 26 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 5314 of 2015
 

 
Appellant :- Hariom
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Nitin Gupta,Sudhir Mehrotra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Admit.

Connect with Criminal Appeal No. 4641 of 2015.

Let the records of the Court below be called for by the next date.

Learned A.G.A. may file objection, if any, to the the bail application by the next date.

List after four weeks.

Order Date :- 26.11.2015

Ashish Pd.

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