Smt. Roopali Thru Her Husband ... vs State Of U.P.Thru Prin.Secy.Home ...
2015 Latest Caselaw 4640 ALL

Citation : 2015 Latest Caselaw 4640 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Smt. Roopali Thru Her Husband ... vs State Of U.P.Thru Prin.Secy.Home ... on 26 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 382 of 2015
 

 
Petitioner :- Smt. Roopali Thru Her Husband Dhirendra Kumar Maurya
 
Respondent :- State Of U.P.Thru Prin.Secy.Home Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Anil Kumar Maurya
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A has accepted notice on behalf of the opposite party nos.1 to 3.

Issue notice to the opposite party nos. 4 to 6 directing to them that they will produce the alleged detenue Smt. Roopali before this Court on 5.1.2016.

List on 5.1.2016

Order Date :- 26.11.2015

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