Raju Diwakar [U/A-227] vs Additional District Judge ...
2015 Latest Caselaw 4633 ALL

Citation : 2015 Latest Caselaw 4633 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Raju Diwakar [U/A-227] vs Additional District Judge ... on 26 November, 2015

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- MISC. SINGLE No. - 6801 of 2015
 

 
Petitioner :- Raju Diwakar [U/A-227]
 
Respondent :- Additional District Judge Brashtachar Nivaran Lko. & Ors.
 
Counsel for Petitioner :- Lokendra Kumar Gupta
 

 
Hon'ble Ritu Raj Awasthi,J.

Steps filed today are taken on record.

Office to verify and proceeding accordingly.

Interim order, if any, shall continue to operate till the next date of listing.

Order Date :- 26.11.2015

Arjun/-

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