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Dablu @ Durgesh Kumar Tiwari vs State Of U.P.
2015 Latest Caselaw 4631 ALL

Citation : 2015 Latest Caselaw 4631 ALL
Judgement Date : 26 November, 2015

Allahabad High Court
Dablu @ Durgesh Kumar Tiwari vs State Of U.P. on 26 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10748 of 2015
 

 
Applicant :- Dablu @ Durgesh Kumar Tiwari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four week's time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 26.11.2015

A.

 

 

 
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