Imita Ali Raj vs The New India Insurance Company ...
2015 Latest Caselaw 4626 ALL

Citation : 2015 Latest Caselaw 4626 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Imita Ali Raj vs The New India Insurance Company ... on 26 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 795 of 2014
 

 
Appellant :- Imita Ali Raj
 
Respondent :- The New India Insurance Company Ltd. Lakhimpur Kheri & Ors.
 
Counsel for Appellant :- Dheeraj Srivastava
 
Counsel for Respondent :- Satendra Nath Rai,Zafar Aziz
 

 
Hon'ble Bala Krishna Narayana,J.

List in the week commencing 07.12.2015 before the appropriate Court.

Order Date :- 26.11.2015

Faridul

Download the LatestLaws.com Mobile App