Chote @ Imran vs State Of U.P.
2015 Latest Caselaw 4625 ALL

Citation : 2015 Latest Caselaw 4625 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Chote @ Imran vs State Of U.P. on 26 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- CRIMINAL APPEAL No. - 960 of 2015
 

 
Appellant :- Chote @ Imran
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- O.P. Tiwari
 
Counsel for Respondent :- Govt. Advocate,Farhan Alam Osmani
 

 
Hon'ble Bala Krishna Narayana,J.

List in the week commencing 07.12.2015 before the appropriate Court.

Order Date :- 26.11.2015

Faridul

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