Anil vs State Of U.P.
2015 Latest Caselaw 4623 ALL

Citation : 2015 Latest Caselaw 4623 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Anil vs State Of U.P. on 26 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 9173 of 2015
 

 
Applicant :- Anil
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jitendra Bahadur Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

As prayed by learned counsel for the applicant, list this case in the next week.

Order Date :- 26.11.2015

Faridul

Download the LatestLaws.com Mobile App