Sumer Prasad (Jail Appeal) vs State Of U.P.
2015 Latest Caselaw 4621 ALL

Citation : 2015 Latest Caselaw 4621 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Sumer Prasad (Jail Appeal) vs State Of U.P. on 26 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- CRIMINAL APPEAL No. - 1314 of 2013
 

 
Appellant :- Sumer Prasad (Jail Appeal)
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Govt. Advocate,Indrajeet Shukla
 

 
Hon'ble Bala Krishna Narayana,J.

Office is directed to hand over the photostat copy of the order passed by this Court pertaining to this appeal to Madhulika Yadav, learned A.G.A. within three days.

List in the next cause list before the appropriate Court.

Order Date :- 26.11.2015

Faridul

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