Citation : 2015 Latest Caselaw 4620 ALL
Judgement Date : 26 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- CRIMINAL APPEAL No. - 715 of 2015 Appellant :- Rayeesh Ahmad Respondent :- State Of U.P. Counsel for Appellant :- Anil Kumar Pandey Counsel for Respondent :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
As prayed, list in the next week before the appropriate Court.
Order Date :- 26.11.2015
Faridul
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