Pramila Nepali vs State Of U.P.
2015 Latest Caselaw 4618 ALL

Citation : 2015 Latest Caselaw 4618 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Pramila Nepali vs State Of U.P. on 26 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 9660 of 2015
 

 
Applicant :- Pramila Nepali
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Piyush Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

As prayed, list this case in the next week before the appropriate Court.

Order Date :- 26.11.2015

Faridul

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