Durgesh Chaurasiya vs The State
2015 Latest Caselaw 4617 ALL

Citation : 2015 Latest Caselaw 4617 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Durgesh Chaurasiya vs The State on 26 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 8883 of 2015
 

 
Applicant :- Durgesh Chaurasiya
 
Opposite Party :- The State
 
Counsel for Applicant :- Pranshu Agrawal,Veer Bahadur Srivastav
 
Counsel for Opposite Party :- Govt. Advocate,Ajeet Kumar
 

 
Hon'ble Bala Krishna Narayana,J.

As prayed, list in the next cause list.

Order Date :- 26.11.2015

Faridul

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