Smt. Rajeshwari Singh And Ors. vs The State Of U.P And Anr.
2015 Latest Caselaw 4616 ALL

Citation : 2015 Latest Caselaw 4616 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Smt. Rajeshwari Singh And Ors. vs The State Of U.P And Anr. on 26 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 686 of 2014
 

 
Applicant :- Smt. Rajeshwari Singh And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Rajiv Kumar Bajpai,Pradeep Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Dr. Chet Narayan Singh,Ram Pratap Singh Chauhan
 

 
Hon'ble Bala Krishna Narayana,J.

Sri Diwakar Shukla, Advocate has filed his power on behalf of the opposite party no. 2 in the Court today is taken on record.

List this case in the next cause list, showing the name of Sri Diwakar Shukla as counsel for the opposite party no. 2.

Order Date :- 26.11.2015

Faridul

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