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Sartaj vs State Of U.P.
2015 Latest Caselaw 4615 ALL

Citation : 2015 Latest Caselaw 4615 ALL
Judgement Date : 26 November, 2015

Allahabad High Court
Sartaj vs State Of U.P. on 26 November, 2015
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- CRIMINAL APPEAL No. - 912 of 2015
 

 
Appellant :- Sartaj
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajendra Kumar Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Office is directed to send a reminder to the concerned Court for transmitting the lower Court record to this Court within ten days.

List on 09.12.2015 before the appropriate Court.

Order Date :- 26.11.2015

Faridul

 

 

 
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