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Maiku & Ors. vs State Of U.P.
2015 Latest Caselaw 4614 ALL

Citation : 2015 Latest Caselaw 4614 ALL
Judgement Date : 26 November, 2015

Allahabad High Court
Maiku & Ors. vs State Of U.P. on 26 November, 2015
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- CRIMINAL APPEAL No. - 1381 of 2015
 

 
Appellant :- Maiku & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Satendra Kumar (Singh),Abhishek Misra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Heard learned counsel for the appellants and learned A.G.A. for the State.

Admit.

Summon the lower court's record.

List on 14.12.2015.

In the meantime, learned A.G.A. may file his objection, if any in the bail matter.

Order Date :- 26.11.2015

Faridul

 

 

 
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