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Mahendra Kumar (Computer ... vs State Of U.P.
2015 Latest Caselaw 4613 ALL

Citation : 2015 Latest Caselaw 4613 ALL
Judgement Date : 26 November, 2015

Allahabad High Court
Mahendra Kumar (Computer ... vs State Of U.P. on 26 November, 2015
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 9027 of 2015
 

 
Applicant :- Mahendra Kumar (Computer Operator)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Yogendra Kumar Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned counsel for the applicant prays for and is allowed ten days' time to file rejoinder affidavit.

List on 07.12.2015 before the appropriate Court.

Order Date :- 26.11.2015

Faridul

 

 

 
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