Arun @ Fauji @ Munesh @ Raju vs State Of U.P. .
2015 Latest Caselaw 4611 ALL

Citation : 2015 Latest Caselaw 4611 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Arun @ Fauji @ Munesh @ Raju vs State Of U.P. . on 26 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 9672 of 2015
 

 
Applicant :- Arun @ Fauji @ Munesh @ Raju
 
Opposite Party :- State Of U.P. .
 
Counsel for Applicant :- Raghvendra P. Singh
 
Counsel for Opposite Party :- Govt.Advocate,Sharad Dixit
 

 
Hon'ble Bala Krishna Narayana,J.

Learned A.G.A. prays for and is allowed ten days' time to file counter affidavit.

List this case on 08.12.2015 before the appropriate Court.

Order Date :- 26.11.2015

Faridul

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