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Bhagwati Singh vs The State Of U.P
2015 Latest Caselaw 4610 ALL

Citation : 2015 Latest Caselaw 4610 ALL
Judgement Date : 26 November, 2015

Allahabad High Court
Bhagwati Singh vs The State Of U.P on 26 November, 2015
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 1362 of 2014
 

 
Applicant :- Bhagwati Singh
 
Opposite Party :- The State Of U.P
 
Counsel for Applicant :- Surendra Pratap Singh,Rajendra Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned counsel for the petitioner prays for and is allowed two weeks' further time and no more to seek instructions regarding withdrawal of the prosecution.

List this case on 15.12.2015 before the appropriate Court.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.11.2015

Faridul

 

 

 
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